JINDAL ALUMINIUM LTD Vs. LLOYD INSULATIONS (INDIA) LIMITED
Decided On August 18, 2017
JINDAL ALUMINIUM LTD Appellant
V/S
LLOYD INSULATIONS (INDIA) LIMITED Respondents
JUDGEMENT
(1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 25th August 2017.