OARSMAN CREDIT PVT LTD Vs. ANIL LTD

JUDGEMENT

(1.) Learned Advocate Mr. Natasha Sutaria present for Financial Creditor/ Applicant. Learned Advocate Mr. Raheel Patel present for Respondent.

(2.) Learned Advocate Mr. Raheel Patel i/b Nanavati Associates filed Vakalatnama for Respondent.

(3.) Proof of service filed. At request of Respondent Counsel for filing objections, For objections and hearing, list the matter on 17.08.2017.