BLUE STAR LIMITED Vs. PLANTINUM HOLDINGS PVT LTD

JUDGEMENT

(1.) Ms. R. Nandhini, Counsel for Petitioner present. No representation on behalf of the Respondent.

(2.) Counsel for Petitioner submitted that she filed a memo stating that the matter has already been settled between the parties and the same is taken on record.

(3.) In view of the submission, the petitioner is allowed to withdraw the petition. The same is endorsed on the petition. Accordingly, the petition is dismissed as withdrawn.