LAWS(NCLT)-2017-7-404

RAHUL SAYAL Vs. S S CONBUILD PVT LTD

Decided On July 28, 2017
Rahul Sayal Appellant
V/S
S S Conbuild Pvt Ltd Respondents

JUDGEMENT

(1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 3rd August 2017.