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LAWS(NCLT)-2017-6-72
AMPREET SINGH Vs. TRILOGIC DIGITAL MEDIA LTD
Decided On June 14, 2017
AMPREET SINGH
Appellant
V/S
TRILOGIC DIGITAL MEDIA LTD
Respondents
JUDGEMENT
(1.) Tcp NO.149/I&BP/NCLT/MB/MAH/2017
(2.) List this matter for hearing on 28.6.2017.
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