(1.) Counsel for petitioner present. Joint Director representing the RD present. Heard both the counsels in relation to the affidavit filed by the RD. Order is reserved.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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