(1.) Heard Mr. G. Choudhury, learned counsel for the petitioner assisted by Mr. P.P. Bora, Ms. A. Rehman, Mr. D. Gogoi, Mr. K.K. Goswami and Ms. S. Kashyap, learned Advocates.
(2.) Despite notice being served, none is present on behalf of the Central Government.
(3.) The present petition has been transferred from Hon'ble Gauhati High Court to this Tribunal under Section 434 of the Companies Act, 2013 read with Companies (Transfer of Pending Proceedings) Rules, 2016.