(1.) Learned Advocate Mr. Apurva S Vakil present for Operational Creditor/Petitioner. Learned Advocate Mr. Bandish Soparkar present for Respondent.
(2.) Proof of service of copy of application on Respondent filed.
(3.) Learned Advocate Mr. Bandish Soparkar filed Vakalatnama for Respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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