LAWS(NCLT)-2017-12-245

IN RE Vs. HADA TEXTILE INDUSTRIES LTD

Decided On December 14, 2017
IN RE Appellant
V/S
Hada Textile Industries Ltd Respondents

JUDGEMENT

(1.) Ld. Counsel for the petitioner is present.

(2.) In this case order for liquidation has been passed and Insolvency and Bankruptcy Board of India (IBBI) has recommended the name of Mr. Ketan Parekh (IBBI/IPA-001/IP-P00551/2017-18/10981) , Gandhi Arun & Co., 51, Paddapukur Road, Kolkata, West Bengal, 700020, E-mail julket2001@yahoo.co.in, Mobile No. 98311 79418 as Liquidator. In view of the recommendation of the IBBI, he is appointed as Liquidator.Copy of the order may be served on the Liquidator through E-mail and Speed Post.

(3.) List it on 30/01/2018 for futher order.