LAWS(NCLT)-2017-8-63

SOFTWAREONE INDIA PVT LTD Vs. EMKOR SOLUTIONS LTD

Decided On August 04, 2017
SOFTWAREONE INDIA PVT LTD Appellant
V/S
EMKOR SOLUTIONS LTD Respondents

JUDGEMENT

(1.) The petition has been assigned to this court today. Dasti. Notice to the petitioner as well as the respondents at their registered address returnable on 11th August 2017.