LAWS(NCLT)-2017-12-567

SDS NIRMAN PVT LTD Vs. ROC, PUNE

Decided On December 18, 2017
Sds Nirman Pvt Ltd Appellant
V/S
ROC, PUNE Respondents

JUDGEMENT

(1.) Tp fi73/M2(3) /NCLT/MB/MAH/2017 At request of the Petitioner Counsel, the Company Petition is hereby dismissed as withdrawn with liberty to file in accordance with law.