LAWS(NCLT)-2017-12-552

SBI (COC) Vs. NAVNITLAL BHATIA IRP

Decided On December 20, 2017
Sbi (Coc) Appellant
V/S
Navnitlal Bhatia Irp Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Raju Kothari present for Applicant. None present for Respondent in IA 414/2017.

(2.) Applicant is directed to issue notice of date of hearing on IRP and shall file proof of service. List the matter on 08.01.2018,