LAWS(NCLT)-2017-5-255

BANK OF INDIA Vs. TRIUPATI INFRAPROJECTS PVT LTD

Decided On May 26, 2017
BANK OF INDIA Appellant
V/S
TRIUPATI INFRAPROJECTS PVT LTD Respondents

JUDGEMENT

(1.) Learned Counsels for the parties are present. Heard Ld. Counsel for the petitioner.

(2.) For hearing the submissions of Learned Counsel for Respondents, let the matter posted for hearing on Tuesday, the 30 May, 2017 at about 3.30 PM.