LAWS(NCLT)-2017-7-65

IN RE Vs. SHIVEK LABS LIMITED

Decided On July 04, 2017
IN RE Appellant
V/S
Shivek Labs Limited Respondents

JUDGEMENT

(1.) Mr. G.S. Sarin, Practising Company Secretary for Corporate Applicant/Debtor. Mr. Vivek Arora, CA, proposed Insolvency Resolution Professional. On request, adjourned to 06.07.2017