LAWS(NCLT)-2017-12-589

RIVERSIDE INDUSTRIES LTD Vs. OMNI DYECHEM EXPORTS LTD

Decided On December 21, 2017
Riverside Industries Ltd Appellant
V/S
Omni Dyechem Exports Ltd Respondents

JUDGEMENT

(1.) Learned PCS Mr. Anish Shah present for Operational Creditor/Petitioner. Learned Advocate Mr. Harmish Shah present for Respondent.

(2.) Objections filed. Petitioner is directed to state about winding up proceedings initiated by him before the Hon'ble High Court of Gujarat that stand transferred to this Tribunal. List the matter on 16.01.2018.