LAWS(NCLT)-2017-12-98

J M ENTERPRISE Vs. GUPTA SYNTEX PVT LTD

Decided On December 06, 2017
J M Enterprise Appellant
V/S
Gupta Syntex Pvt Ltd Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Dhruvkumar Chauhan present for Operational Creditor/ petitioner. Learned Advocate Mr. Vishal Dave present for Respondent.

(2.) Objections filed.

(3.) As per directions of the Adjudicating Authority vide order dated 24.11.2017 the petitioner has filed authorisation of that Advocate by the petitioner who issued the demand notice. The same has been served upon the respondent.