LAWS(NCLT)-2017-11-78

ALLCARGO LOGISTICS LTD Vs. WIND WORLD (INDIA) LTD

Decided On November 07, 2017
Allcargo Logistics Ltd Appellant
V/S
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

(1.) Learned Advocate Ms. Megha Jani present for Operational Creditor/ Petitioner.

(2.) Learned Advocate Anip Gandhi present for Respondent. Respondent Counsel requested time to file objections. List the matter on 15.11.2017.