BESTO TRADELINK PVT LTD Vs. SAL STEEL LTD

JUDGEMENT

(1.) Learned PCS Mr. Ashish Doshi present for Applicant/ Operational Creditor.

(2.) Learned FCA Mr. Hiten Parikh present for Respondent. Fresh Written communication certificate filed on 30.08.2017. Applicant filed section 9 (c ) of code certificate issued by Bank. Learned FCA appearing for Respondent made a statement that operational debt is due to the Applicant.

(3.) Heard arguments of Learned PCS for Applicant and Learned FCA for Respondent. Order reserved.