LAWS(NCLT)-2017-11-703

SHAMLI SCIENTIFIC INSTRUMENTS PVT LTD Vs. ROC, PUNE

Decided On November 23, 2017
SHAMLI SCIENTIFIC INSTRUMENTS PVT LTD Appellant
V/S
ROC, PUNE Respondents

JUDGEMENT

(1.) Cf No. 635/248(l) /NCLT/MB/MAH/2017 This Application not being filed under appropriate section, at request, it is dismissed as withdrawn with liberty to file application afresh under appropriate section of law.