LAWS(NCLT)-2017-10-81

INDER PREET SINGH Vs. MARINERS BUILDCON INDIA LTD

Decided On October 05, 2017
INDER PREET SINGH Appellant
V/S
MARINERS BUILDCON INDIA LTD Respondents

JUDGEMENT

(1.) Report dated 19.09.2017 of the Insolvency Professional is taken on record. The Office is directed to maintain the record at the time of final hearing.