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LAWS(NCLT)-2017-9-106
MAGAMA FINCROP LIMITED Vs. AMRAPALI INFRASTRUCTURE PVT LTD
Decided On September 04, 2017
MAGAMA FINCROP LIMITED
Appellant
V/S
AMRAPALI INFRASTRUCTURE PVT LTD
Respondents
JUDGEMENT
(1.) For Order See CP/CA. No. (IB) -161(ND) /2017
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