LAWS(NCLT)-2017-7-197

DINESH JHUNJHNUWALA Vs. AFFINITY BEAUTY SALON PVT LTD

Decided On July 13, 2017
DINESH JHUNJHNUWALA Appellant
V/S
Affinity Beauty Salon Pvt Ltd Respondents

JUDGEMENT

(1.) One last opportunity is granted to comply with the order dated 03.07.2017. If the order is not complied with, no further adjournment shall be granted and the matter shall be heard. List the matter on 18th July, 2017.