IN RE Vs. FACTSET SYSTEMS INDIA PRIVATE LIMITED

JUDGEMENT

(1.) The present Company Application bearing CA No. 81/230/HYD/2017 is filed by M/s. FactSet Systems India Private Limited (Applicant/Transferee Company herein) , by inter-alia, seeking directions to dispense with the meetings of the equity shareholders and Unsecured creditors of the Applicant / Transferee Company.

(2.) Brief facts, leading to filing of the present Company Application, are as follows:-

(3.) Rationale FOR THE PROPOSED SCHEME