LAWS(NCLT)-2017-8-294

RELIANCE COMMERCIAL FINANCE LTD Vs. VED CELLUSE LTD

Decided On August 16, 2017
Reliance Commercial Finance Ltd Appellant
V/S
VED CELLUSE LTD Respondents

JUDGEMENT

(1.) Notice to show cause for 6th September, 2017 to the Bank of India, A 1 11, Krishna Nagar Branch, Krishna Nagar, Delhi-110051 be issued as to why the resolution proposal submitted by the Insolvency Resolution Professional (Annexure-10) be not accepted. The Interim Insolvency Resolution Professional is requested to remain present on the date of hearing.

(2.) List the matter on 6th September, 2017.