LAWS(NCLT)-2017-12-327

NIKITA ENTERPRISE Vs. KOHINOOR DIAMONDS PVT LTD

Decided On December 20, 2017
NIKITA ENTERPRISE Appellant
V/S
KOHINOOR DIAMONDS PVT LTD Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Jaimin Dave present for Operational Creditor/Petitioner. None present for Respondent.

(2.) Proof of dispatch of copy of petition on Respondent filed.

(3.) Petitioner shall file proof of service of copy of petition on Respondent.