LAWS(NCLT)-2017-5-193

RAHUL SAYAL Vs. S S CONBUILD PVT LTD

Decided On May 22, 2017
Rahul Sayal Appellant
V/S
S S Conbuild Pvt Ltd Respondents

JUDGEMENT

(1.) The Applicant shall serve a copy of this order on the respondent so that the applicant may appear on the adjourned date, if so desired. List on 29th May, 2017.