(1.) Learned Advocate Mr. Vishal Dave present for Applicant (COC) .
(2.) None present for Respondent in IA 345/2017. Applicant is directed to issue notice of date of hearing on IRP and file proof of service. List the matter on 26.10.2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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