LAWS(NCLT)-2017-10-43

M S MOTORS Vs. PREET TRACTORS PVT LTD

Decided On October 05, 2017
M S MOTORS Appellant
V/S
PREET TRACTORS PVT LTD Respondents

JUDGEMENT

(1.) The recommendation has not been received from the Insolvency and Bankruptcy Board of India. Reminder be sent forthwith by e-mail and list the matter on 11.10.2017 for awaiting recommendation.