(1.) Learned Advocate Mr. Navin Pahwa present for Operational Creditor/ Petitioner. Learned Advocate Mr. Arjun Sheth present for Respondent/ Corporate Debtor.
(2.) Learned Advocate Mr. Arun Sheth filed Vakalatnama for Corporate Debtor/ Respondent. For hearing, list the matter on 11.07.2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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