LAWS(NCLT)-2017-12-364

AARTI INDUSTRIES LTD Vs. KHUSHBU VINYL PVT LTD

Decided On December 12, 2017
Aarti Industries Ltd Appellant
V/S
Khushbu Vinyl Pvt Ltd Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Rashesh Parikh with Learned Advocate Mr. Kishan Dave present for Operational Creditor/Petitioner. Learned Advocate Mr. Harmish Shah present for Respondent.

(2.) At request of both sides.

(3.) List the matter on 11.01.2018.