(1.) Learned Insolvency Professional Mr. Rakesh Wadhwa states that necessary cooperation in terms of Section 19 is now being extended and therefore, the application has been rendered infructuous.
(2.) We ordered accordingly. Consequently, the application is dismissed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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