(1.) Ld. Counsel for the petitioner submits that the matter has been settled and he has instructions to withdraw the present petition. Petition stands Disposed off as being settled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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