LAWS(NCLT)-2017-10-271

NITIN KHANDELAWAL Vs. MAINI CONSTRUCTION EQUIPMENTS PVT LTD

Decided On October 23, 2017
Nitin Khandelawal Appellant
V/S
Maini Construction Equipments Pvt Ltd Respondents

JUDGEMENT

(1.) The report by the Insolvency Professional is taken on record and the same shall be examined in details at the time of final disposal of the petition.