NITIN KHANDELAWAL Vs. MAINI CONSTRUCTION EQUIPMENTS PVT LTD

JUDGEMENT

(1.) We accept the recommendations made by the Insolvency & Bankruptcy Board of India for appointing Mr. Debashis Nanda, Regn. No. (IBBI/IPA-003/IP-N00040/2017-18/10316) , C-304, Paradise Apartments, 40, LP. Extension, Delhi-110 092, Email:dnanda.cma@gmail.com, Mobile Nos.; 9717000163, vide letter dated 23.06.2017, as the Insolvency Resolution Professional.