UNIQUE ERECTORS & CONSULTANTS Vs. GEI POWER LTD

JUDGEMENT

(1.) Learned PCS Mr. Leena Agarwal present for Petitioner/ Operational Creditor. None present for Corporate Debtor. Additional Affidavit filed by Learned PCS for Petitioner. Petitioner filed copy of the letter dated 15.05.2017 issue by the department of post India to the petitioner company regarding the delivery of demand notice dated 11.04.2017. Heard arguments of Learned PCS for petitioner. For orders 19.05.2017.