LAWS(NCLT)-2017-5-16

SOMANY CREAMICS LTD Vs. ERA INFRA ENGINEERING LTD

Decided On May 05, 2017
SOMANY CREAMICS LTD Appellant
V/S
ERA INFRA ENGINEERING LTD Respondents

JUDGEMENT

(1.) Even on the second call, no one has put in appearance on behalf of the Petitioner. In the interest of justice, hearing is deferred to 8th May, 2017.