LAWS(NCLT)-2017-8-403

NITIN KHANDELWAL Vs. MAINI CONSTRUCTION EQUIPMENTS PVT LTD

Decided On August 29, 2017
Nitin Khandelwal Appellant
V/S
Maini Construction Equipments Pvt Ltd Respondents

JUDGEMENT

(1.) The report filed by the Insolvency Professional is taken on record. The office is directed to maintain the record to be utilized at the time of final hearing.