LAWS(NCLT)-2017-7-356

RUBY CABLES LTD Vs. BANK OF BARODA

Decided On July 25, 2017
Ruby Cables Ltd Appellant
V/S
BANK OF BARODA Respondents

JUDGEMENT

(1.) Learned Advocate Mr. Ishan P Shah present for Corporate Debtor/ Applicant. Learned Advocate Mr. A. S Panesra present for Respondent.

(2.) Heard arguments of both sides.

(3.) Order reserved.