NEERAJ PAPERS AGENCIES LTD Vs. RAINBOW PAPERS LTD

JUDGEMENT

(1.) Learned Advocate Mr. Chaitanya Joshi with Learned Advocate Mr. Luckyraj Indorkar present for Applicant/ Operational Creditor. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Mr. Aditya Pandya present for Respondent. Applicant filed certificate of banker.

(2.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.