LAWS(NCLT)-2017-7-336

ANANT OVERSEAS PVT LTD Vs. GLOBAL HOUSEWARE LTD

Decided On July 24, 2017
ANANT OVERSEAS PVT LTD Appellant
V/S
GLOBAL HOUSEWARE LTD Respondents

JUDGEMENT

(1.) We accept the recommendations made by the Insolvency & Bankruptcy Board of India in respect of the name of resolution professional, Shri Vijender Sharma. The request stands disposed of.