LAWS(NCLT)-2017-11-491

SANJIV GOYAL Vs. ANTONY PROJECTS PVT LTD

Decided On November 15, 2017
Sanjiv Goyal Appellant
V/S
Antony Projects Pvt Ltd Respondents

JUDGEMENT

(1.) Shri P R Balasubramanian, counsel for petitioner present. Shri K Raveendran, caused appearance on behalf of the respondent and filed vakalat. Heard both the sides. Order is reserved.