(1.) Learned counsel for the petitioner applies for withdrawal of the petition. As per the statement made at the bar he has instructions to do so. Consequently, the petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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