(1.) Counsel for the Applicant present and prayed for time for seeking the consent of the IRP in Form 2.
(2.) At request, time is enlarged. Put up on 02.11.2017 at 10.30 A.M.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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