LAWS(NCLT)-2017-7-76

AJAY SINGHAL Vs. AVJ DEVELOPERS (INDIA) PVT LTD

Decided On July 11, 2017
Ajay Singhal Appellant
V/S
AVJ DEVELOPERS (INDIA) PVT LTD Respondents

JUDGEMENT

(1.) For Order see (IB) -147(PB) /2017.