NEERAJ PAPERS AGENCIES LTD Vs. RAINBOW PAPERS LTD

JUDGEMENT

(1.) Learned Advocate Mr. Chaitanya Joshi with Learned Advocate Mr. Luckyraj Indorkar present for Applicant/ Operational Creditor. Learned Advocate Mr. Navin Pahwa with Learned Advocate Mr. A.J. Pandya present for Respondent.

(2.) Additional affidavit filed by Learned Counsel for Applicant.

(3.) Further affidavit filed by Learned Counsel for Respondent.