CAPITAL FIRST LTD Vs. BNJ INFOTECH PVT LTD

JUDGEMENT

(1.) Learned counsel for the petitioner undertakes to file two sets of paper book and also complied with Rules known as Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 and the Rules known as Companies (Transfer of Pending Proceedings) Rules, 2016. Let the needful be done with a copy in advance to the other side within three weeks.

(2.) List for arguments on 13.07.2017.