LAWS(NCLT)-2017-9-244

VINITA MAHADEWSINGH Vs. AMR INFRASTRUCTURES LTD

Decided On September 15, 2017
VINITA MAHADEWSINGH Appellant
V/S
Amr Infrastructures Ltd Respondents

JUDGEMENT

(1.) List this matter on 4th October, 2017.

(2.) However, the learned Counsel for the parties are granted liberty to intervene in the proceedings on a substantial question of law before the three Member Bench on 22nd September, 2017.