DINESH KUMAR GUPTA Vs. NILE BUILDTECH PVT LTD

JUDGEMENT

(1.) This matter was earlier listed on 4.5.2017 for filing the affidavit of service in terms of Rule 4 (3) of Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016. Today, neither anybody appeared nor filed any document.

(2.) The petitioner is directed to file affidavit of service before next date hearing. List the matter on 19.05.2017.