LAWS(NCLT)-2017-12-564

IN RE Vs. BEARYS GLOBAL INFOTECH LIMITED

Decided On December 18, 2017
IN RE Appellant
V/S
BEARYS GLOBAL INFOTECH LIMITED Respondents

JUDGEMENT

(1.) This Company Petition is filed under Section 14 of the Companies Act, 2013 for conversion of Petitioner Company which is a Public Limited Company into a Private Limited Company.

(2.) The averments made in the Company Petition are briefly described hereunder:-

(3.) The Petitioner Company was incorporated on 18th November 1998 under the name BEARYS GLOBAL INFOTECH LIMITED vide CrN No. U70102KA1998PLC024422. The Registered Office of the Petitioner Company is situated at Bearys horizon, 4th floor, No. 21, Wood Street, Bangalore-560025.