(1.) No representation on behalf of the Petitioner. Mr. P.J. Rishikesh, Counsel for Respondent filed a memo submitting that insolvency process has been initiated by the Division Bench of Chennai on 16.06.2017 in CP/511/2017 and moratorium was declared.
(2.) The Registry is directed to send notice to the Petitioner for his submission.
(3.) Counsel for Respondent is directed to place the above order issued by the Division Bench, Chennai on the next date of hearing.